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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)The copies of rolls may be sold to the public at the prices determined by the Collector, from time to time, and the proceeds shall be remitted into the relevant Head of Account of the Government.