Bombay High Court
Laxman Shankar Ghankute vs The State Of Maharashtra on 21 June, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
20. BA 2583-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO. 2583 OF 2019
Laxman Shankar Ghankute ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. Raju L. Mate for the Applicant.
Mr. S.V.Gavand, A.P.P for the Respondent-State.
CORAM : REVATI MOHITE DERE, J.
DATE : 21st JUNE, 2021 (Through Video Conferencing) P.C. :
. Stand over to 23rd June, 2021.
REVATI MOHITE DERE, J.
Wakodikar 1/1
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