Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(ii) in Regulations Under the U.P. Intermediate Education Act, 1921

(ii)Maintenance of service books and character rolls of teachers, clerks, librarians and inferior staff; making entries in their character rolls and communicating adverse entries to the person concerned; control and supervision of the clerks and librarians; their suspension, and making recommendations for their confirmation, promotion and crossing of efficiency bar, granting of casual leave to the staff of the institution; recommending disciplinary action against teachers, clerk and librarians to the Committee of Management; recommending to the Committee their applications for permission to appear in, academic examination, permitting teachers to undertake private tuitions.