Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] Bombay Presidency - Subsection Section 49(2)(g) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (g)levy of court-fees in suits, proceedings and applications instituted before a Court or Competent Authority or Controller;