Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(5) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (5)The Chancellor shall exercise such other powers as are laid down by this Act or as may be conferred on him by the Statutes.
