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State of Uttar Pradesh - Section

Section 23 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

23. Returning of unused ballot papers by members.

- If a member after obtaining any ballot paper for the purpose of recording his vote decided not to use the same, he shall return the ballot paper to the Returning Officer who shall mark it "Returned and Cancelled" and keep it in the envelop set apart for the purpose under sub-rule (2) of Rule 22.