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State of Tamilnadu - Section

Section 35 in The Tamil Nadu Apartment Ownership Rules, 1997

35. President. - The President shall be the Chief Executive Officer of the Association, He shall preside at all meetings of the association and of the Board. He shall have all the general powers and duties which are usually vested in the office of the President of an Association, including the power to appoint committees from among the owners, from time to time.