Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(1) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(1)The Chairman and other members, not being ex-officio members, shall be paid from the Board's fund such remuneration, if any, as may be fixed by the State Government.