Section 51 in Reductions and Remissions (Andhra Pradesh)
51.
Mortgage-deed being collateral or auxiliary or additional security or being by way of further assurance - Duty reduced to Rs. 22-50 provided that the duty paid on the principal or primary security exceeds the amount specified ("Rs. 22-50" substituted for "Rs. 15" by G.O.Ms.No. 576, Revenue, (U), dated 25th May,1968).
