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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(c) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(c)copy or copies of the documents, photostat or otherwise on which he wished to rely along with a list of documents in Form No. 1;