Section 2(g) in Andhra Pradesh Agricultural University Act, 1963
(g)"Government" means the State Government;(ga)[ "institution" means an institution offering academic programmes or research in Agricultural Sciences, Agricultural Engineering & Technology and Home Science or any other course as may be prescribed by the authorities as defined in the Act and includes a Polytechnic;] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]
