Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Madhya Pradesh - Subsection Section 20(7) in The M.P. Cinemas (Regulation) Rules, 1972 (7)Each opening shall be fitted with a screen of fire-resisting material capable of being actuated both from the inside and from outside of enclosure.
