Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(2) in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003 (2)The Commissioner may stay the execution of any such decision or order pending exercise of his power under Sub-rule (1) in respect thereof.
