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State of West Bengal - Section

Section 41 in The West Bengal Factories Rules, 1958

41. Urinals to conform to public health requirements

Urinals other than those connected with an efficient water borne sewage system and urinals in a factory wherein more than two hundred and fifty workers are ordinarily employed shall comply" with the requirements of the [Public Heather Engineering Directorate] [Substituted by Notification No. 340 L.W./L.W./IR-4/85 dated 2nd April 1986].