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State of Odisha - Section

Section 23 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

23.

A fee of Rs. 30 (Rupees thirty) only shall be paid as fee for submission of complete manuscript for a book and Rs. 15 (rupees fifteen) only for a part manuscript covering less than half a book. For half or more than half of the book Rs. 30 shall be payable. The authors, compilers or publishers while submitting manuscripts shall enclose a Treasury Challan showing deposit of the above fee. The fees shall be credited in a Treasury or Sub-Treasury under the head "Provincial (Orissa)-XXVI-Education-E-General -Miscellaneous". The manuscripts shall be submitted in duplicate.