Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2) in The West Bengal Gambling and Prize Competitions Act, 1957

(2)All searches under this section shall be made in accordance with the provisions of the Code of Criminal Procedure, 1898.