Delhi High Court - Orders
Hyatt India Consultancy Pvt Ltd vs Union Of India & Ors on 4 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~17, 18, 19, 21 and 31.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9084/2020 and C.M. No. 29315/2020
HYATT INDIA CONSULTANCY PVT LTD ..... Petitioner
Through: Mr. Kamal Sawhney, Mr. Krishna
Rao, Ms. Anishka Gupta, Mr. Deepak
Thackur and Ms. Aakansha
Wadhwani, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Ravi Prakash, CGSC with Mr.
Farman Ali and Mr. Manas Tripathi,
Advocates for respondents.
+ W.P.(C) 1120/2021
HYATT INDIA CONSULTANCY PVT LTD ..... Petitioner
Through: Mr. Kamal Sawhney, Mr. Krishna
Rao, Ms. Anishka Gupta, Mr. Deepak
Thackur and Ms. Aakansha
Wadhwani, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate for respondent/
UOI.
+ W.P.(C) 6166/2022 and C.M. No. 18573/2022
HYATT INDIA CONSULTANCY
PRIVATE LIMITED ..... Petitioner
Through: Mr. Kamal Sawhney, Mr. Krishna
Rao, Ms. Anishka Gupta, Mr. Deepak
Thackur and Ms. Aakansha
Wadhwani, Advocates.
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:14.11.2022
16:50:19
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Advocate for respondent/
UOI.
+ W.P.(C) 10384/2018 and C.M. No. 40487/2018
M/S DATAFLOW SERVICES (INDIA) PVT. LTD. ..... Petitioner
Through: Mr. Kishor Kunal, Mr. Parth and Ms.
Kanak Grover, Advocates.
versus
UNION OF INDIA ORS. ..... Respondent
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul and Ms. Swati
Kwatra, Advocates for respondent/
UOI.
+ W.P.(C) 7144/2022
UBER INDIA SYSTEMS PRIVATE LIMITED ..... Petitioner
Through: Mr. Kamal Sawhney, Mr. Krishna
Rao, Ms. Anishka Gupta and Mr.
Vinayak Mathur, Advocates.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Asheesh Jain, CGSC with Mr.
Guarav Kumar and Mr. Sahib
Gurdeep Singh, Advocates for
respondent Nos. 1 and 2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:14.11.2022
16:50:19
ORDER
% 04.11.2022 Learned Counsel for Union of India was fair enough in stating before this Court that the matters require further arguments and Mr. Balbir Singh, Learned Additional Solicitor General, shall be assisting this Court in the matters on the next date of hearing.
List on 14.11.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 4, 2022 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:14.11.2022 16:50:19