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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(a) in Bihar Boilers Attendants' Rules, 1948

(a)has served for not less than two years as a Boiler Attendant with a second class certificate of competency in sole working charge of a boiler of Locomotive, Lancashire, Cornish, Water-Tube or Marine type each of not less than 500 square feet heating surface; or