Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Gujarat - Subsection

Section 117(2) in The Gujarat Co-Operative Societies Act, 1961

(2)["Primary Land Development Bank"] [These words were substituted for the words 'Land Mortgage Bank' by Gujarat 24 of 1964] means a [Land Development Bank] [These words were substituted for the words 'Land Mortgage Bank' by Gujarat 24 of 1964] recognized as [Primary Land Development Bank] [These words were substituted for the words 'Land Mortgage Bank' by Gujarat 24 of 1964] by the Registrar.