Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Chattisgarh High Court

Indian Overseas Bank vs Municipal Corporation Bhilai 6 ... on 19 November, 2018

           HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                       WPC No. 2553 of 2018

Indian Overseas Bank Versus Municipal Corporation, Bhilai & Ors




19/11/2018           Shri PR Patankar, counsel for the petitioner.
                     Shri HB Agrawal, Sr. Advocate with Smt. Iturani
             Mukherjee, Advocate for the respondent/Corporation.

Shri Ashutosh Shukla, counsel for respondent No.4.

Learned counsel for the respondents pray for and are allowed 6 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve