Chattisgarh High Court
Indian Overseas Bank vs Municipal Corporation Bhilai 6 ... on 19 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2553 of 2018
Indian Overseas Bank Versus Municipal Corporation, Bhilai & Ors
19/11/2018 Shri PR Patankar, counsel for the petitioner.
Shri HB Agrawal, Sr. Advocate with Smt. Iturani
Mukherjee, Advocate for the respondent/Corporation.
Shri Ashutosh Shukla, counsel for respondent No.4.
Learned counsel for the respondents pray for and are allowed 6 weeks' time to file return.
Sd/-
Judge (Prashant Kumar Mishra) Barve