Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(w) in The Punjab State Election Commission Act, 1994

(w)"sign" in relation to a person who is unable to write his name means an authentic sign in such manner, as may be prescribed;