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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(b) in The M.P. National Parks Act, 1955

(b)shall take such measures as may be necessary to preserve the wild life and scenic beauty of such Park and other objects of educational and scientific importance therein and for the purpose of promoting their enjoyment by the public.