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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttarakhand - Subsection

Section 55(1)(h) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(h)do all other things that the liquidator considers necessary for the liquidation of the co-operative and distribution of its property.