Punjab-Haryana High Court
Ganesh Dass vs State Of Punjab And Others on 17 November, 2009
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P. No. 17602 of 2009
DATE OF DECISION: November 17, 2009
Ganesh Dass .........PETITIONER(S)
VERSUS
State of Punjab and Others ......RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE AJAI LAMBA
Present: Mr. M.K. Dogra, Advocate,
for the petitioner.
AJAI LAMBA, J. (ORAL)
For orders, see judgment of even date rendered in CWP No. 17587 of 2009 titled Sital Dass Vs. State of Punjab and Others.
17.11.2009 (AJAI LAMBA) shivani JUDGE
1. To be referred to the reporters or not?
2. Whether the judgment should be reported in the Digest?