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Madhya Pradesh High Court

Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 26 August, 2019

Author: S.C.Sharma

Bench: S.C.Sharma

                                       1                          COMA-4-2019
        The High Court Of Madhya Pradesh
                   COMA-4-2019
 (KERALA INFRASTRUCTURE DEVELOPMENT CORPORATION (KINFRA) THROUGH K.A. SANTHOSH
                     KUMAR Vs M/S ZOOM DEVELOPERS (PVT.) LTD.)

2
Indore, Dated : 26-08-2019
       Parties through their counsel.
       I.A.No.6410/2019 is an application for amendment.
       The same is allowed.
       Let necessary amendment be incorporated within seven days.

       Respondents are already served.

Respondents are granted two weeks' time to file reply to the stay application.

List the matter on 04.10.2019. IR to continue till the next date of hearing. Cc as per rules.


    (S.C.SHARMA)                                       (SHAILENDRA SHUKLA)
        JUDGE                                                    JUDGE


AKS

           Digitally signed by Anil


Anil
           Kumar Sharma

DN: c=IN, o=High Court of Madhya Pradesh Bench Indore, Kumar postalCode=452001, st=Madhya Pradesh, 2.5.4.20=753b65d225a9746 e99a75a441cdc964aa7a158 Sharma d438793e7f32467b355745f 3ae, cn=Anil Kumar Sharma Date: 2019.08.27 10:11:37 +05'30'