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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Bengal Presidency - Subsection

Section 41(c) in Police Regulations, Bengal , 1943

(c)The Superintendent shall personally, as often as is possible -
(i)supervise important cases (vide regulation 55);
(ii)hold the monthly kit inspection at headquarters;
(iii)make inspections of police-stations and of police offices in the district, and shall, so far as possible, deal with important confidential matters.