Delhi High Court - Orders
Savalia Rajan Arunbhai vs Union Of India & Ors on 30 July, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~17 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9402/2024 & CM APPL. 38613/2024
SAVALIA RAJAN ARUNBHAI .....Petitioner
Through: Ms. Urvashi Bhatia, Mr. Paras Joshi
and Mr. Jatin Khatri, Advocates
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat Mr. Varun
Pratap Singh, Mr. Ranjeev Khatana
and Mr. Maulik Khurana, Advocates
for R-2 & 3.
Mr. T Singhdev, Mr. Aabhaas
Sukhramani, Mr. Abhijit Chakravarty,
Mr. Tanishq Srivasatava, Ms. Anum
Hussain, Mr. Bhanu Gulati, Mr.
Sourabh Kumar & Ms. Ramanpreet
Kaur, Advocates for R-4.
(18)
+ W.P.(C) 9404/2024 & CM APPL. 38615/2024
PRIYANSHU RAJ .....Petitioner
Through: Ms. Urvashi Bhatia, Mr. Paras Joshi
and Mr. Jatin Khatri, Advocates
Mr. V.K. Singh, Mr. Anil K.
Aggarwal, Advocates for the
Petitioner (indisposed) (through VC).
versus
UNION OF INDIA & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:58
Through: Mr. Apoorv Kurup, CGSC with Mr.
Yash Tyagi, GP for UOI/R-1.
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat Mr. Varun
Pratap Singh, Mr. Ranjeev Khatana
and Mr. Maulik Khurana, Advocates
for R-2 & 3.
Mr. T Singhdev, Mr. Aabhaas
Sukhramani, Mr. Abhijit Chakravarty,
Mr. Tanishq Srivasatava, Ms. Anum
Hussain, Mr. Bhanu Gulati, Mr.
Sourabh Kumar & Ms. Ramanpreet
Kaur, Advocates for R-4.
(19)
+ W.P.(C) 9412/2024 & CM APPL. 38625/2024
CHHANIYARA DHARMENDRA PRAFULBHAI .....Petitioner
Through: Mr. Paras Joshi, Ms. Urvashi Bhatia
and Mr. Jatin Khatri, Advocates
versus
UNION OF INDIA & ORS. ....Respondents
Through: Mr. Apoorv Kurup, CGSC with Ms.
Gauri Goburdhun, Mr. Rishabh
Dubey, Advocates (GP) for UOI.
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat Mr. Varun
Pratap Singh, Mr. Ranjeev Khatana
and Mr. Maulik Khurana, Advocates
for R-2 & 3.
Mr. T Singhdev, Mr. Aabhaas
Sukhramani, Mr. Abhijit Chakravarty,
Mr. Tanishq Srivasatava, Ms. Anum
Hussain, Mr. Bhanu Gulati, Mr.
Sourabh Kumar & Ms. Ramanpreet
Kaur, Advocates for R-4.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:58
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 30.07.2024
1. Both sides are directed to place on record short notes of their respective submissions not exceeding two pages each, accompanied by duly indexed compilation of any judicial authority on which they may seek to place reliance, after exchanging copies with each other prior to the next date of hearing.
2. List on 02.08.2024.
3. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J JULY 30, 2024/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:59