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Delhi High Court - Orders

Savalia Rajan Arunbhai vs Union Of India & Ors on 30 July, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~17 to 19
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 9402/2024 & CM APPL. 38613/2024
                                                SAVALIA RAJAN ARUNBHAI                                                               .....Petitioner
                                                                                      Through:                 Ms. Urvashi Bhatia, Mr. Paras Joshi
                                                                                                               and Mr. Jatin Khatri, Advocates

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                              .....Respondents
                                                              Through:                                         Mr. Kirtiman Singh, Mr. Waize Ali
                                                                                                               Noor, Mr. Varun Rajawat Mr. Varun
                                                                                                               Pratap Singh, Mr. Ranjeev Khatana
                                                                                                               and Mr. Maulik Khurana, Advocates
                                                                                                               for R-2 & 3.
                                                                                                               Mr. T Singhdev, Mr. Aabhaas
                                                                                                               Sukhramani, Mr. Abhijit Chakravarty,
                                                                                                               Mr. Tanishq Srivasatava, Ms. Anum
                                                                                                               Hussain, Mr. Bhanu Gulati, Mr.
                                                                                                               Sourabh Kumar & Ms. Ramanpreet
                                                                                                               Kaur, Advocates for R-4.

                                    (18)
                                    +    W.P.(C) 9404/2024 & CM APPL. 38615/2024
                                                PRIYANSHU RAJ                                                                        .....Petitioner
                                                                                      Through:                 Ms. Urvashi Bhatia, Mr. Paras Joshi
                                                                                                               and Mr. Jatin Khatri, Advocates
                                                                                                               Mr. V.K. Singh, Mr. Anil K.
                                                                                                               Aggarwal,      Advocates     for   the
                                                                                                               Petitioner (indisposed) (through VC).


                                                                                      versus

                                                UNION OF INDIA & ORS.                                                              .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:58
                                                                                       Through:                 Mr. Apoorv Kurup, CGSC with Mr.
                                                                                                               Yash Tyagi, GP for UOI/R-1.
                                                                                                               Mr. Kirtiman Singh, Mr. Waize Ali
                                                                                                               Noor, Mr. Varun Rajawat Mr. Varun
                                                                                                               Pratap Singh, Mr. Ranjeev Khatana
                                                                                                               and Mr. Maulik Khurana, Advocates
                                                                                                               for R-2 & 3.
                                                                                                               Mr. T Singhdev, Mr. Aabhaas
                                                                                                               Sukhramani, Mr. Abhijit Chakravarty,
                                                                                                               Mr. Tanishq Srivasatava, Ms. Anum
                                                                                                               Hussain, Mr. Bhanu Gulati, Mr.
                                                                                                               Sourabh Kumar & Ms. Ramanpreet
                                                                                                               Kaur, Advocates for R-4.

                                    (19)
                                    +    W.P.(C) 9412/2024 & CM APPL. 38625/2024
                                                CHHANIYARA DHARMENDRA PRAFULBHAI                                                    .....Petitioner
                                                                                      Through:                 Mr. Paras Joshi, Ms. Urvashi Bhatia
                                                                                                               and Mr. Jatin Khatri, Advocates

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                               ....Respondents
                                                              Through:                                         Mr. Apoorv Kurup, CGSC with Ms.
                                                                                                               Gauri Goburdhun, Mr. Rishabh
                                                                                                               Dubey, Advocates (GP) for UOI.
                                                                                                               Mr. Kirtiman Singh, Mr. Waize Ali
                                                                                                               Noor, Mr. Varun Rajawat Mr. Varun
                                                                                                               Pratap Singh, Mr. Ranjeev Khatana
                                                                                                               and Mr. Maulik Khurana, Advocates
                                                                                                               for R-2 & 3.
                                                                                                               Mr. T Singhdev, Mr. Aabhaas
                                                                                                               Sukhramani, Mr. Abhijit Chakravarty,
                                                                                                               Mr. Tanishq Srivasatava, Ms. Anum
                                                                                                               Hussain, Mr. Bhanu Gulati, Mr.
                                                                                                               Sourabh Kumar & Ms. Ramanpreet
                                                                                                               Kaur, Advocates for R-4.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:58
                                                 CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 30.07.2024

1. Both sides are directed to place on record short notes of their respective submissions not exceeding two pages each, accompanied by duly indexed compilation of any judicial authority on which they may seek to place reliance, after exchanging copies with each other prior to the next date of hearing.

2. List on 02.08.2024.

3. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J JULY 30, 2024/zp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/08/2024 at 00:22:59