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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3) in Madhya Pradesh Information Technology (Electronic Service Delivery) Rules, 2017

(3)The service charges may be different for different e-services such as,-
(a)the status enquiry;
(b)print-outs related to e-services;
(c)the scanning of documents related to e-services;
(d)the acknowledgement receipt; and
(e)any other e-service.