Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 392] [Entire Act] Union of India - Subsection Section 392(8) in Bharatiya Nagarik Suraksha Sanhita, 2023 8)Nothing in this section shall be construed to limit in any way the extent of the provisions of section 511.[Similar to Section 353 from Old CrPC-Also Refer]
