Rajasthan High Court - Jodhpur
M/S Kanhaiya Lal Ganesh Kumar vs A.C.C.T. Circle-B, Hanumangarh on 18 July, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Revision No. 35/2018
M/s Kanhaiya Lal Ganesh Kumar
----Petitioner
Versus
A.c.c.t. Circle-B, Hanumangarh
----Respondent
For Petitioner(s) : Mr. Lalit Pareek
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 18/07/2018 It is submitted by learned counsel for the petitioner that though the issue raised in the present revision petition has been decided by this Court in CTO (A-E), Sriganganagar v. Durgeshwari Food Ltd., Sriganganagar : 2012 (32) Tax Up-Date 11, the judgment arising from similar cases have been challenged before Hon'ble Supreme Court, wherein, leave has been granted and interim order has been passed by Hon'ble Supreme Court.
In view of the submissions made, admit. Issue notice. Issue notice of stay application also.
A copy of the petition be served on Mr. Anil Bhansali, learned counsel appearing for the department, who is directed to put in appearance.
Office is directed to reflect name of Mr. Anil Bhansali, as learned counsel appearing for the respondent in the cause list.
List the revision petition for orders on stay application on 30.07.2018.
(ARUN BHANSALI),J A.K. Chouhan/-58 Powered by TCPDF (www.tcpdf.org)