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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Boat Rules, 2004

(1)Every application for registration of a boat shall be made in writing to the Registration Officer and shall contain particulars of the name of the owner and address, the name of the "Tindal" or "Manjhi" in charge, the number of the crew, the description and tonnage of the boat and in case of a passenger boat, the number of passenger the boat can safely carry.