Section 64(1)(j) in The Chhattisgarh Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

(j)

(i)fails to file a declaration under Section 58;

(ii)prevents or obstructs the interception or search of any vehicle or obstructs inspection of any goods under Section 58; or

(iii)prevents or obstructs the interruption or search of any vehicle or obstructs inspection of any goods under Section 60 or 61; or

(iv)fails to furnish information or produce accounts, registers and documents under Section 62; or

(v)fails to furnish information or statements as required by Section 63 or;

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