Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in The Punjab Industrial Facilitation Act, 2005 9. District Level Nodal Agency. - The State Government shall, by notification, notify each District Industry Centre in the State of Punjab as a District Level Nodal Agency.
