Supreme Court - Daily Orders
Mv Golden Pride vs Gac Shipping (India) Pvt. Ltd on 10 March, 2026
ITEM NO.22 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17265-
17266/2023
[Arising out of impugned final judgment and order dated 02-05-2023
in CA No. 55/2022 24-03-2021 in IA(L) No. 7724/2021 passed by the
High Court of Judicature at Bombay]
MV GOLDEN PRIDE Petitioner(s)
VERSUS
GAC SHIPPING (INDIA) PVT. LTD. & ORS. Respondent(s)
IA No. 128621/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 10-03-2026 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE MANMOHAN For Petitioner(s) :
Mr. Salman Khurshid, Sr. Adv. Ms. Lubna Naaz, AOR Mr. Prateep Bhaduri, Adv.
For Respondent(s) :
Mr. Aditya Verma, AOR Mr. Bimal Rajasekhar, Adv. Ms. Parkhi Rai, Adv.
Mr. Abhishek Puri, Adv.Signature Not Verified
Mr. Sahil Grewal, Adv.Digitally signed by CHETAN ARORA Date: 2026.03.11
Ms. Surbhi Gupta, Adv. 15:52:06 IST Reason: Mrs. Reeta Dewan Puri, Adv.
Mr. P. N. Puri, AOR UPON hearing the counsel the Court made the following O R D E R List on 17.03.2026.
(CHETAN ARORA) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)