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Himachal Pradesh High Court

Ajay Justa vs . State Of H.P. & Ors. on 28 March, 2022

Bench: Sabina, Satyen Vaidya

Ajay Justa vs. State of H.P. & Ors.

.

CWP No. 4813 of 2021.

28.03.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Bharat Thakur, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General for the respondents.

Learned counsel for the petitioner seeks time to file rejoinder.

List again on 19th July, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

28th March, 2022.

(jai) ::: Downloaded on - 28/03/2022 20:12:28 :::CIS