Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(2) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963 (2)In this section, "building" includes the site on which it stands and any adjacent premises occupied as an appurtenance thereto.