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State of Tamilnadu - Section

Section 2 in Rules Under Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

2.

A person who is willing to continue in service and who is accordingly retained shall be paid pending the fixation of pay or scale of pay, at the rate at which or the scale in which he drew pay immediately before the date on which the management of the inam estate was assumed by the Government.