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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(11) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(11)Notices of motions for inclusion of any item on the agenda shall reach the Registrar at least one week before the meeting :Provided that the Chairperson may, permit inclusion of any item for which due notice has not been received.