Section 55 in Rajasthan Panchayati Raj Rules, 1996
55. Stay orders by Standing Committee for administration and finance.
- While considering appeal against decisions of Panchayats by Panchayat Samiti in respect of un-authorised encroachment or un-authorised construction, stay application shall not be decided without: -(a)giving opportunity of hearing to Panchayat,(b)verifying title to the land,(c)perusing construction permission accorded by Panchayat.
