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State of Jharkhand - Section

Section 23 in Rules of the Rural Institute (Birauli) Society

23.

The funds of the Society will consist of the following :-
(1)Grants made by the Government of India and Government of Bihar, for the furtherance of the objects of the Society;
(2)Contribution from other sources;
(3)Income from the assets of the Society;
(4)Receipts of the Society from other sources.