Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Odisha - Subsection Section 28A(7) in The Orissa Co-operative Societies Act, 1962 (7)[ * * *] [Omitted by Orissa Act No. 19 of 1983 Section 10 (a)-See Orissa Gazette Extraordinary dated 11.10.1983.]
