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[Cites 0, Cited by 0] [Section 336] [Entire Act]

State of Rajasthan - Subsection

Section 336(40) in Rajasthan Panchayati Raj Rules, 1996

(40)Ensure that Panchayat/Panchayat Samitis exhibit yearwise list of construction works done during last five years along with their estimate and actual expenditure and right of information is not denied to any person or voluntary agency.