Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15E] [Entire Act] State of Goa - Subsection Section 15E(3) in The Goa Public Health Rules, 1987 (3)The operator of an ambulance service shall display the permit in a conspicuous place at the main premises from which he operates the ambulance service.