Delhi High Court - Orders
Central Public Information Officer, ... vs Shri Subhash Chandra Agrawal on 25 February, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7604/2017 & CM APPLN. No. 31377/2017.
CENTRAL PUBLIC INFORMATION OFFICER,
MINISTRY OF DEFENCE ..... Petitioner
Through Mr.Kirtiman Singh, CGSC.
versus
SHRI SUBHASH CHANDRA AGRAWAL ..... Respondent
Through Ms.Diksha Ranjan and Mr.Rajat
Bhatia, Advs. for Respondent.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 25.02.2020 Counter affidavit has not been filed. Needful be done within eight weeks. Rejoinder, if any, be filed within four weeks.
List on 25.08.2020.
Interim orders to continue.
JAYANT NATH, J.
FEBRUARY 25, 2020/st