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State of Odisha - Section

Section 29 in The Orissa Contributory Provident Fund Rules, 1938

29. Procedure.

- All sums paid into the Fund under these rules shall be credited in the books of Government to an account named "The Contributory Provident Fund (Orissa) Account". Sums of which payment has not been taken within six months after they become payable under these rules, shall be transferred to "Deposits" after the 31st March of the year and treated under the ordinary rules relating to deposits.