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Manipur High Court

Th. Lucy Devi vs H. Gyan Prakash on 12 February, 2020

Author: Ramalingam Sudhakar

Bench: Ramalingam Sudhakar

                                                                         Item No. 7
                 IN THE HIGH COURT OF MANIPUR
                           AT IMPHAL

                       CONT. CAS(C) No. 183 of 2018

 Th. Lucy Devi
                                                                   ....Petitioner
                                   - Versus -

 H. Gyan Prakash, Secretary MPSC
                                                                  ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR 12.02.2020 Ms. Numita, learned counsel appears for the petitioner. None appears for the respondent. One more opportunity is given to the respondent to report compliance.

List the matter again on 05.03.2020.

CHIEF JUSTICE bipin