Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A] [Entire Act] State of Jammu-Kashmir - Subsection Section 16A(c) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969 (c)In section 9, the words, "or for exporting timber of a specified tree" shall be omitted.