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Union of India - Section

Section 2 in Life Insurance Corporation of India (Staff) Regulations, 1960

2. Application.

- They shall apply to every whole-time [salaried] [Notified in Gazette of India, Part-IV dated 18.6.1966.] employee of the Corporation [in India] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.] unless otherwise provided by the terms of any contract, agreement or letter of appointment.Explanation: "Employee" excludes insurance agents and work-charged employees whose salaries are charged to particular property/properties or work/works. In the case of a female employee "he" and "his" are to be read as "she" and "her".