Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Tripura - Subsection Section 42(a) in Tripura Sales Tax Act, 1976 (a)sells or otherwise disposes of his business or any part of i his business or any place or business or effects or comes to 1 know of any other change in the ownership of the business, or
