Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(3)The Board shall set forth briefly, for the perusal of the Commission, the reasons for not recommending continuance of an officer in the list or for superseding an officer, whose name appeared in the previous said list.